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[Cites 0, Cited by 0] [Section 274(2)] [Section 274] [Entire Act]

State of Maharashtra - Subsection

Section 274(2)(xi) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

(xi)prescribing rules for the purposes of sections 51, [74 and 89;] [These figures and word were substituted for the word and figures 'and 77' by Maharashtra 35 of 1963, Section 74.]