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[Cites 0, Cited by 0] [Section 606(1)] [Section 606] [Entire Act]

State of Odisha - Subsection

Section 606(1)(c) in The Orissa Municipal Corporation Act, 2003

(c)except when no other route is available, carry a corpse or part of a corpse along any street which for the carrying of corpses is prohibited by a public notice issued by the Commissioner in this behalf;