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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Rajasthan - Subsection

Section 17(5) in Rajasthan Para-medical Council Regulations, 2014

(5)Subject to the provisions that it shall not interrupt a speech, a proposal to adjourn the meeting to a specified date and hour may .be made at any time, but it shall be in the discretion of, the President to put or refuse to put such a proposal to the Council.