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Patna High Court - Orders

Most. Basmati Devi vs The State Of Bihar on 18 January, 2019

Author: Aditya Kumar Trivedi

Bench: Aditya Kumar Trivedi

                       IN THE HIGH COURT OF JUDICATURE AT PATNA
                                     Criminal Miscellaneous No.2382 of 2019
                          Arising Out of PS. Case No.-230 Year-2016 Thana- DIGHA District- Patna
                  ======================================================
                  Most. Basmati Devi

                                                                                     ... ... Petitioner/s
                                                         Versus
                  The State of Bihar

                                                         ... ... Opposite Party/s
                  ======================================================
                  Appearance :
                  For the Petitioner/s     :       Mr.Arvind Kumar Sinha
                  For the Opposite Party/s :       Mr.Amit Kumar Rakesh
                  ======================================================
                  CORAM: HONOURABLE MR. JUSTICE ADITYA KUMAR TRIVEDI
                                        ORAL ORDER

2    18-01-2019

Seen the office notes.

Petitioner to remove the defect within a fortnight failing which, the instant petition will be deemed to be dismissed without further reference to the Bench.

If so removed, list for admission on 07.03.2019.




                                           (Aditya Kumar Trivedi, J)
    perwez

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