Patna High Court - Orders
Most. Basmati Devi vs The State Of Bihar on 18 January, 2019
Author: Aditya Kumar Trivedi
Bench: Aditya Kumar Trivedi
IN THE HIGH COURT OF JUDICATURE AT PATNA
Criminal Miscellaneous No.2382 of 2019
Arising Out of PS. Case No.-230 Year-2016 Thana- DIGHA District- Patna
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Most. Basmati Devi
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
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Appearance :
For the Petitioner/s : Mr.Arvind Kumar Sinha
For the Opposite Party/s : Mr.Amit Kumar Rakesh
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CORAM: HONOURABLE MR. JUSTICE ADITYA KUMAR TRIVEDI
ORAL ORDER
2 18-01-2019Seen the office notes.
Petitioner to remove the defect within a fortnight failing which, the instant petition will be deemed to be dismissed without further reference to the Bench.
If so removed, list for admission on 07.03.2019.
(Aditya Kumar Trivedi, J)
perwez
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