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[Cites 0, Cited by 0] [Section 56] [Entire Act]

State of Bihar - Subsection

Section 56(4) in Bihar Juvenile Justice (Care and Protection of Children) Rules, 2015

(4)Where voluntary organization are involved in providing professional and technical services like education, vocational training, psychosocial care, mental health intervention and legal aid, the Management Committee may invite four representatives of such voluntary organization as a special invitee to the Management Committee meetings.