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[Cites 0, Cited by 0] [Section 64] [Entire Act]

State of West Bengal - Subsection

Section 64(2) in West Bengal Trade Unions Rules, 1998

(2)After such announcement has been made, the President or the General Secretary of any contesting union or, in his absence, his election agent or counting agent may apply, in writing, to the Presiding Officer for recount of votes, either wholly or partly, stating the ground/grounds of such recount.