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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(k) in National Institute of Design Act, 2014

(k)[ "Registrar", in relation to any Institute, means the Registrar of such Institute as appointed under section 20;] [Substituted by Act No. 38 of 2019, dated 29.11.2019.]
(ka)[ "Schedule" means the Schedule annexed to this Act;] [Inserted by Act No. 38 of 2019, dated 29.11.2019.]