Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 94] [Entire Act] State of Madhya Pradesh - Subsection Section 94(2) in The M.P. Vanijyik Kar Niyam, 1995 (2)Every person making an application for enrollment under sub-rule (1) shall deposit a fee of rupees fifty.
