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[Cites 0, Cited by 0] [Section 39(1)] [Section 39] [Entire Act]

State of Madhya Pradesh - Subsection

Section 39(1)(a) in The M.P. Shri Mahakaleshwar Mandir Adhiniyam, 1982

(a)in case coming under clause (d) of Section 37 double the amount of the value; and