Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 3 in Payment of Wages (Tamil Nadu Amendment) Act, 1959 3. Amendment of section 7, Central Act IV of 1936. - Clause (dd) of sub-section (2) of section 7 of the principal Act shall be omitted.
