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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(xxx) in Jammu and Kashmir State Electricity Regulatory Commission (Mini Grid Renewable Energy Generation and Supply) Regulations, 2016

(xxx)"State Nodal Agency (SNA)" means the agency designated as such by Sate Government for Development of New and Renewable Energy ;