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[Cites 0, Cited by 0] [Section 101] [Entire Act]

State of Maharashtra - Subsection

Section 101(8) in Maharashtra Public Universities Act, 2016

(8)The committee shall meet at least twice a year to examine and consider the fee fixation proposals on the basis of the norms as prescribed in Ordinance, and shall hold as many meetings as needed. The committee shall decide tuition fees, other fees and charges for various courses or programmes, at least six months before the commencement of academic year.