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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Tamilnadu - Subsection

Section 9(4) in Tamil Nadu Recognised Private Schools (Regulation) Rules, 1974

(4)It shall be open to the competent authority to reject the application for recognition if he considers that any one of the conditions under sub-rule (2) has not-been satisfied. The order rejecting the application shall specify the grounds for rejection and shall be communicated within a period of two months from the date of receipt of the application.