Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 56(11)] [Section 56] [Entire Act]

Union of India - Subsection

Section 56(11)(a) in The Central Goods and Services Tax Rules, 2017

(a)particulars of authorisation received by him from each principal to receive or supply goods or services on behalf of such principal separately;