Section 3(8)(B) in The M.P. Van Upaj other than Timber (Vyapar Viniyaman) Niyam, 1969

[Cites 0, Cited by 0] [Section 3(8)] [Section 3] [Entire Act]

(B)The difference of the quantity of the specified forest produce notified for the unit and the total quantity which is collected and delivered.

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