Bombay High Court
Nirmal Krida And Samaj Prabodhan Trust ... vs The State Of Maharashtra And Others on 21 July, 2022
Author: Mangesh S. Patil
Bench: Mangesh S. Patil
930-WP NO.1964 OF 2022.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
WRIT PETITION NO.1964 OF 2022
NIRMAL KRIDA AND SAMAJ PRABODHAN TRUST THR ITS CHIEF TRUSTEE
DR. DATTA PATHRIKARAND ANOTHER
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
...
Advocate for Petitioners : Mr. V. D. Sapkal i/b. Mr. Amol N. Kakade
AGP for Respondent - State Mr. K. B. Jadhavar
Advocate for Respondent No.2 : Mr. A. S. Kakade
...
CORAM : MANGESH S. PATIL, J.
DATED : 21 JULY 2022 PER COURT :
Learned advocate Mr. A. S. Kakade for the respondent no.2 seeks short accommodation.
2. Stand over to 04-08-2022.
3. Interim relief, granted earlier, to continue till the next date.
( MANGESH S. PATIL, J.) Tandale/-
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