Section 27(1) in Hyderabad City Police Act, 1348 F
(1)The [Commissioner of City Police, Hyderabad] [Substituted by Act A.P.A.O. 1957] may from time to time by notification proclaim that any stray dog found, during such time as may be specified in the notification, wandering in any street or in any public place shall be destroyed and every such dog found in any street, or public place during the hours mentioned in the notification, shall be destroyed.
