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[Cites 0, Cited by 0] [Section 23(3)] [Section 23] [Entire Act]

State of Uttar Pradesh - Subsection

Section 23(3)(b) in The U.P. Industrial Development Authorities Centralized Service Rules, 2018

(b)For over 5 vacancies. - One and half times the number of vacancies likely to occur subject to a minimum of 10: