Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 24 in Rules for the Government Tibbi College, Patna

24.

Every student shall attend seventy-five per cent of the lectures in each subject to entitle him to a certificate of attendance, provided that no certificate of attendance shall be granted to a student unless he has satisfied the authority or authorities responsible for granting the certificate or certificates that his progress has been satisfactory and until he has paid all demands due from him.