Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12A(1)] [Section 12A] [Entire Act]

State of West Bengal - Subsection

Section 12A(1)(e) in The West Bengal Valuation Board Act, 1978

(e)[ by correcting any patent error or omissions.] [Clause (e) Inserted by W.B. Act 16 of 1995.]