Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 100(8)] [Section 100] [Entire Act]

State of Maharashtra - Subsection

Section 100(8)(d) in The Maharashtra Agricultural Produce Marketing (Regulation) Rules, 1967

(d)for granting them pension or for subscribing on their behalf for pension or gratuity under any general or special order from the State Government for the time being in force;