Section 15 in The M.P. Krishik Pashu Parirakshan Adhiniyam, 1959
15. Officers exercising powers under this Act deemed to be public servants.
- All Competent Authorities, Veterinary Officers and other persons exercising powers under this Act shall be deemed to be public servants within , the meaning of Section 21 of the Indian Penal Code, 1860 (XLV of 1860)
