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[Cites 0, Cited by 0] [Section 14(5)] [Section 14] [Entire Act]

State of Jharkhand - Subsection

Section 14(5)(b) in Bihar Factories Rules, 1950

(b)For every copy of a duplicate certificate granted under clause (a), a fee of fifty Naye Paise shall be charged, which shall be credited to Government. The Certifying Surgeon or Examining Surgeon shall maintain a register in Form no. 26 of all fees paid for the issue of duplicate certificates and shall initial each entry therein.