Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 78] [Entire Act] State of Rajasthan - Subsection Section 78(2) in The Nathdwara Temple Rules, 1973 (2)An appeal shall lie to the Board from an order passed by any committee appointed by the Board or the Chief Executive Officer any other officer empowered by the Board as disciplinary authority.
