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State of Assam - Section

Section 2 in Rules for Delegation of Administrative and Financial Powers in the Assam Agricultural University, 1988

2. Extent and Application.

- These rules contain the details to powers which have been delegated to the various authorities and officers in the Assam Agricultural University. The application of these rules shall extend to the University Head Quarters and it Sub-Campuses, Regional and Sub-Stations and Co-ordinated Research Projects etc. implemented in the University and shall come into force with effect from the date of notification.