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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(1)(d) in Rajasthan Control of Industrial Major Accident Hazards Rules, 1991

(d)[Rules 10 to 13 and 15] [Deleted by No. G.S.R. 4, dated 16.4.2002 [18.4.2002].] shall apply to an isolated storage in which there is involved a quantity of hazardous chemical listed in Column 2 of Schedule 2 which is equal to or more than the [threshold quantity] [Deleted by No. G.S.R. 4, dated 16.4.2002 [18.4.2002].] specified in the entry for that chemical in Column 4 ;