Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 5]

Supreme Court - Daily Orders

Sc Johnson Products Private Limited vs Additional Commissioner Of Income Tax ... on 4 August, 2022

Bench: M.R. Shah, B.V. Nagarathna

     ITEM NO.6                              COURT NO.9                     SECTION XIV
                                   S U P R E M E C O U R T O F          I N D I A
                                           RECORD OF PROCEEDINGS

               Petition(s) for Special Leave to Appeal (C)               No(s).   9662/2018

     (Arising out of impugned final judgment and order dated 08-12-2017 in
     WP(C) No. 10904/2016 passed by the High Court Of Delhi At New Delhi)

     SC JOHNSON PRODUCTS PRIVATE LIMITED                                      Petitioner(s)

                                                      VERSUS

     ADDITIONAL COMMISSIONER OF INCOME TAX SPECIAL
     RANGE 8 NEW DELHI                                                        Respondent(s)

     IA No. 31385/2022 - AMENDMENT IN CAUSE TITLE

     WITH
     SLP(C) No. 13560/2018 (XIV)
     IA No. 31387/2022 - AMENDMENT IN CAUSE TITLE

     Date : 04-08-2022 These matters were called on for hearing today.

     CORAM :                 HON'BLE MR. JUSTICE M.R. SHAH
                             HON'BLE MRS. JUSTICE B.V. NAGARATHNA

     For Petitioner(s)                  Mr. Arvind P. Datar, Sr. Adv.
                                        Mr. Prakash Kumar, Adv.
                                        Mr. Rahul Gupta, AOR

     For Respondent(s)                  Mr.   Balbir Singh, ASG
                                        Mr.   Shyam Gopal, Adv.
                                        Ms.   Chinmayee Chandra, Adv.
                                        Mr.   T.S. Sabarish, Adv.
                                        Mr.   Mehul Gupta, Adv.
                                        Ms.   Monica Benjamin, Adv.
                                        Mr.   Samarvir Singh, Adv.
                                        Mr.   Raj Bahadur Yadav, AOR

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

List on 01.09.2022.

In the meantime, learned counsel for the respective parties to file written submissions along with notes and judgments to be Signature Not Verified relied upon, to be filed and circulated by 25.08.2022.

Digitally signed by R Natarajan Date: 2022.08.04 16:50:02 IST Reason:
     (R. NATARAJAN)                                                       (NISHA TRIPATHI)
     ASTT. REGISTRAR-cum-PS                                              ASSISTANT REGISTRAR