Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 029] [Entire Act] State of Maharashtra - Subsection Section 029(9) in The Maharashtra Shops and Establishments Act, 1948 (9)Female employees shall beprovided for work in group at night..
