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[Cites 0, Cited by 0] [Section 323(1)] [Section 323] [Entire Act]

State of Punjab - Subsection

Section 323(1)(f) in The Punjab Municipal Corporation Act, 1976

(f)disturb the public peace or order by singing, screaming or shouting, or by using any apparatus for amplifying or reproducing the human voice, such as a megaphone or a loudspeaker ; or