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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Madhya Pradesh - Subsection

Section 28(iii) in The M.P. Vanijyik Kar Niyam, 1995

(iii)the goods manufactured by using such goods as raw material shall be sold by the registered dealer manufacturing such goods in the State of Madhya Pradesh or in the course of inter-State trade or commerce or in the course of export out of the territory of India.