Supreme Court - Daily Orders
Maya Rani Nath vs Lila Rani Nath on 9 October, 2017
Bench: Arun Mishra, Mohan M. Shantanagoudar
ITEM NO.32 COURT NO.8 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Special Leave Petition(C) No........./2017(Diary No(s).27687/2017)
(Arising out of impugned final judgment and order dated 15-02-2016
in RSA No. 82/2011 passed by the High Court Of Tripura At
Agarthala)
MAYA RANI NATH & ORS. Petitioner(s)
VERSUS
LILA RANI NATH & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.97913/2017-CONDONATION OF DELAY
IN FILING and IA No.97918/2017-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
Date : 09-10-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
For Petitioner(s)
Mr. Debojit Borkakati, AOR
Mr. M. Balashivudu, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed. Pending applications, if any, shall stand disposed of.
(SUKHBIR PAUL KAUR) (TAPAN KUMAR CHAKRABORTY)
AR CUM PS BRANCH OFFICER
Signature Not Verified
Digitally signed by
SUKHBIR PAUL KAUR
Date: 2017.10.10
13:17:13 PKT
Reason: