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State of Madhya Pradesh - Section

Section 18 in The M.P. Public Trusts Act, 1951

18. Budget.

- The working trustee of every public trust, the gross annual income of which exceeds one thousand rupees shall, in each year, submit to the Registrar before such date and in such form as may be prescribed a budget showing the probable receipts and disbursements of the trust properly during the following year.