Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 41(2)] [Section 41] [Entire Act] State of Chattisgarh - Subsection Section 41(2)(j) in Chhattisgarh Juvenile Justice (Care and Protection of Children) Rules, 2006 (j)any other tasks which the unit shall have to perform in the course of their ordinary duties in a child centered manner.