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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Haryana - Subsection

Section 21(b) in The Punjab Development of Damaged Areas Act, 1951

(b)all persons interested in the objection except (when the objection is not made by the Trust) such, if any, of them as have consented without protest to receive payment of the compensation awarded; and