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[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

State of Rajasthan - Subsection

Section 28(1)(b) in The Rajasthan Land Revenue (Survey, Record & Settlement) (Government) Rules, 1957

(b)Variation since the last settlement in the cultivated area in the irrigated area (distinguishing variations made by the public Irrigation work and works made by land-holders and the tenants) in cropping and in the areas under the principal crops, and in out-turn of the crops: