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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(1)(c) in The Orissa Essential Foodstuffs (Prevention of Hoarding and Requisitioning of Stocks) Order, 1974

(c)"Dealer" means any person carrying on the business of selling any essential foodstuff as importer, wholesaler or retailer and includes an agent of such person, but does not include a producer;