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State of Rajasthan - Section

Section 7 in Rajasthan Requisitioning of Goods Vehicles Act, 1969

7. Power to obtain information.

- The Government may with a view to requisitioning any goods vehicle or determining the compensation payable under section 6, by order, require any person to furnish to such authority as may be specified in the order such information in his possession relating to such vehicle as may be so specified.