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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Bihar - Subsection

Section 9(6) in Bihar Drivers (Appointment and Service Conditions) Rules, 2005

(6)For considering promotion from one grade to another a Trade test for competence (including a practical test) in driving shall be arranged. Passing of such test shall be essential for being qualified for promotion and the result of such test shall be placed before the Departmental Promotion Committee.