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[Cites 0, Cited by 3] [Entire Act]

State of Bihar - Section

Section 1 in The Indian Forest (Bihar Amendment) Act, 1989

1. Short title and commencement.

(1)This Act may be called the Indian Forest (Bihar Amendment) Act, 1989.
(2)It shall come into force on such date as the State Government may, by notification, appoint.