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Rajasthan High Court - Jodhpur

Mala Shah vs Municipal Board Mount Abu on 15 January, 2019

Author: Sandeep Mehta

Bench: Sandeep Mehta

                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          JODHPUR

                                                       S.B. Civil Writ No. 137/2019

                                   Mala Shah
                                                                                        ----Petitioner
                                                                  Versus
                                   Municipal Board Mount Abu
                                                                                      ----Respondent


                                   For Petitioner(s)       :   Mr. Shreyansh Mardia
                                   For Respondent(s)       :   Ms. Pratishtha Dave



                                               HON'BLE MR. JUSTICE SANDEEP MEHTA

Order 15/01/2019 Dr. Pratishtha Dave, learned counsel representing the respondent, states that she shall file reply to the writ petition within next two days.

Considering the urgency pleaded by Mr. Mardia, list the writ petition on 21.01.2019.

(SANDEEP MEHTA),J 107-Pramod/-

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