Rajasthan High Court - Jodhpur
Mala Shah vs Municipal Board Mount Abu on 15 January, 2019
Author: Sandeep Mehta
Bench: Sandeep Mehta
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Writ No. 137/2019
Mala Shah
----Petitioner
Versus
Municipal Board Mount Abu
----Respondent
For Petitioner(s) : Mr. Shreyansh Mardia
For Respondent(s) : Ms. Pratishtha Dave
HON'BLE MR. JUSTICE SANDEEP MEHTA
Order 15/01/2019 Dr. Pratishtha Dave, learned counsel representing the respondent, states that she shall file reply to the writ petition within next two days.
Considering the urgency pleaded by Mr. Mardia, list the writ petition on 21.01.2019.
(SANDEEP MEHTA),J 107-Pramod/-
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