Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 62] [Entire Act] State of Punjab - Subsection Section 62(7) in Punjab Municipal Act, 1911 (7)If the proposed tax falls under clause (a) sub-section (1) of section 61, the [Deputy Commissioner] [Substituted by Punjab Act No. 34 of 1953.], after considering the objections received under sections (3) and
