Himachal Pradesh High Court
Kiran Pal & Anr. vs . Gaurav Naryal & Ors. on 7 September, 2022
Author: Satyen Vaidya
Bench: Satyen Vaidya
Kiran Pal & Anr. vs. Gaurav Naryal & Ors.
.
FAO No. 87 of 2021.
07.09.2022 Present: Mr. Arun Sehagal, Advocate, for the appellant.
Learned counsel for the petitioner submits that he has been supplied with the fresh addresses of respondents only on 6th September, 2022, and as such he will be taking necessary steps for service of the respondent during the course of the day. On steps being so taken, let notices be issued to respondents, returnable on 19 th October, 2022.
(Satyen Vaidya) Judge.
7th September, 2022.
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