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Supreme Court - Daily Orders

M/S Vardhman Properties Ltd. vs Municipal Corporation Of Delhi on 26 April, 2024

Author: Dipankar Datta

Bench: Dipankar Datta

     ITEM NO.6                               COURT NO.2                SECTION XIV

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

                           SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 4177/2024

     (Arising out of impugned final judgment and order dated 18-12-2023
     in FAO (COMM) No. 205/2022 passed by the High Court of Delhi at New
     Delhi)

     M/S VARDHMAN PROPERTIES LTD.                                        Petitioner(s)

                                                     VERSUS

     MUNICIPAL CORPORATION OF DELHI                                      Respondent(s)

     (IA No.91255/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT and IA No.91253/2024-CONDONATION OF DELAY IN REFILING /
     CURING THE DEFECTS )

     Date : 26-04-2024 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE SANJIV KHANNA
                             HON'BLE MR. JUSTICE DIPANKAR DATTA
                             HON'BLE MR. JUSTICE PRASANNA BHALACHANDRA VARALE


     For Petitioner(s)                 Mr. Nitin Mishra, AOR
                                       Mr. Rohit Gandhi, Adv.
                                       Mr. Hargun Singh Kalra, Adv.
                                       Ms. Akshita Nigam, Adv.
                                       Ms. Mitali Gupta, Adv.

     For Respondent(s)


                               UPON hearing the counsel, the Court made the following
                                                 O R D E R

Delay condoned.

There is no merit in the present special leave petition and hence, the same is dismissed.

Pending application(s), if any, shall stand disposed of.

Signature Not Verified Digitally signed by babita pandey Date: 2024.04.26 17:36:19 IST Reason:
                         (BABITA PANDEY)                                (VIDYA NEGI)
                         COURT MASTER (SH)                            ASSISTANT REGISTRAR