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[Cites 0, Cited by 0] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(4B) in The Tea Rules, 1954

(4B)[ The Labour Welfare Committee shall consist of--
(i)the Chairman who shall be the ex officio Chairman thereof; and
(ii)eight other members to be elected by the members of the Board from among themselves, in such manner as may be laid down by the Board.]