Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 129] [Entire Act] State of Tamilnadu - Subsection Section 129(4) in The Tamil Nadu Cinemas (Regulation) Rules, 1957 (4)The provisions of rules 124, 125, 126, 127 and 128 shall mutatis mutandis apply to the transfer of no objection certificate.]