Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jammu-Kashmir - Section Section 54 in The Easements Act, 1977 (1920 A.D.) 54. Grant may be express or implied. - The grant of a licence may be express or implied from the conduct of the grant or, and an agreement which purports to create an easement, but is ineffectual for that purpose, may operate to create a licence.
