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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(1)(m) in Andhra Pradesh Excise (Grant of licence of selling by shop and conditions of licence) Rules, 2012

(m)"Licence Fee" means annual licence fee as notified by the Government from time to time and includes proportionate licence fee.