Delhi High Court - Orders
National Highways Authority Of India vs Mep Hyderabad Bangalore Toll Road Pvt. ... on 30 October, 2025
Author: Subramonium Prasad
Bench: Subramonium Prasad
$~53 to 55
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 80/2023 & I.A. 3455/2023, I.A. 3456/2023
NATIONAL HIGHWAYS AUTHORITY OF INDIA
.....Petitioner
Through: Mr. Manish K Bishnoi with Mr.
Khubaib Shakeel, Advs
versus
MEP HYDERABAD BANGALORE TOLL ROAD PVT. LTD.
.....Respondent
Through: Mr. Samaksh Goyal, Adv. for R-1
Mr. Tapesh Kumar Singh Senior
Advocate, Mr. Sukant Vikram, Ms.
Snigdha Singh, Advocates.
Mr. Kumar Shashwat, Mr. Vaibhav
Chaurasiya, Advocates for R-3.
+ O.M.P. (COMM) 411/2023 & I.A. 19477/2023, I.A. 19478/2023
MEP HYDERABAD BANGALORE TOLL ROAD PVT. LTD.
.....Petitioner
Through: Mr. Samaksh Goyal, Adv.
versus
NATIONAL HIGHWAYS AUTHORITY OF INDIA
.....Respondent
Through: Mr. Samaksh Goyal, Adv. for R-1
Mr. Tapesh Kumar Singh Senior
Advocate, Mr. Sukant Vikram, Ms.
Snigdha Singh, Advocates.
Mr. Manish K Bishnoi with Mr.
Khubaib Shakeel, Advs
+ OMP (ENF.) (COMM.) 183/2023 & EX.APPL.(OS) 1188/2023,
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 31/10/2025 at 23:55:01
EX.APPL.(OS) 1189/2023, EX.APPL.(OS) 1190/2023
NATIONAL HIGHWAY AUTHORITY OF INDIA
.....Decree Holder
Through: Mr. Manish K Bishnoi with Mr.
Khubaib Shakeel, Advs
versus
MEP HYDERABAD BANGALORE TOLL ROAD PVT. LTD &
ORS.
.....Judgement Debtor
Through: Mr. Samaksh Goyal, Adv. for R-1
Mr. Tapesh Kumar Singh Senior
Advocate, Mr. Sukant Vikram, Ms.
Snigdha Singh, Advocates.
Mr. Kumar Shashwat and Mr.
Vaibhav Chaurasiya, Advocates for
R-3
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 30.10.2025 It is already 04:30 PM.
In view of the Meeting on the Administrative Side at 04:30 PM, list on 14.01.2026.
SUBRAMONIUM PRASAD, J OCTOBER 30, 2025 S. Zakir This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 31/10/2025 at 23:55:01