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Delhi High Court - Orders

National Highways Authority Of India vs Mep Hyderabad Bangalore Toll Road Pvt. ... on 30 October, 2025

Author: Subramonium Prasad

Bench: Subramonium Prasad

                          $~53 to 55
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         O.M.P. (COMM) 80/2023 & I.A. 3455/2023, I.A. 3456/2023
                                    NATIONAL HIGHWAYS AUTHORITY OF INDIA
                                                                                                            .....Petitioner
                                                                  Through:            Mr. Manish K Bishnoi with Mr.
                                                                                      Khubaib Shakeel, Advs

                                                                  versus

                                    MEP HYDERABAD BANGALORE TOLL ROAD PVT. LTD.
                                                                               .....Respondent
                                                Through: Mr. Samaksh Goyal, Adv. for R-1
                                                         Mr. Tapesh Kumar Singh Senior
                                                         Advocate, Mr. Sukant Vikram, Ms.
                                                         Snigdha Singh, Advocates.
                                                         Mr. Kumar Shashwat, Mr. Vaibhav
                                                         Chaurasiya, Advocates for R-3.

                          +         O.M.P. (COMM) 411/2023 & I.A. 19477/2023, I.A. 19478/2023
                                    MEP HYDERABAD BANGALORE TOLL ROAD PVT. LTD.
                                                                               .....Petitioner
                                                Through: Mr. Samaksh Goyal, Adv.

                                                                  versus

                                    NATIONAL HIGHWAYS AUTHORITY OF INDIA
                                                                                                           .....Respondent
                                                                  Through:            Mr. Samaksh Goyal, Adv. for R-1
                                                                                      Mr. Tapesh Kumar Singh Senior
                                                                                      Advocate, Mr. Sukant Vikram, Ms.
                                                                                      Snigdha Singh, Advocates.
                                                                                      Mr. Manish K Bishnoi with Mr.
                                                                                      Khubaib Shakeel, Advs

                          +         OMP (ENF.) (COMM.) 183/2023 & EX.APPL.(OS) 1188/2023,




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 31/10/2025 at 23:55:01
                                     EX.APPL.(OS) 1189/2023, EX.APPL.(OS) 1190/2023
                                    NATIONAL HIGHWAY AUTHORITY OF INDIA
                                                                                                        .....Decree Holder
                                                                  Through:            Mr. Manish K Bishnoi with Mr.
                                                                                      Khubaib Shakeel, Advs

                                                                  versus

                                    MEP HYDERABAD BANGALORE TOLL ROAD PVT. LTD &
                                    ORS.
                                                                         .....Judgement Debtor
                                                Through: Mr. Samaksh Goyal, Adv. for R-1
                                                         Mr. Tapesh Kumar Singh Senior
                                                         Advocate, Mr. Sukant Vikram, Ms.
                                                         Snigdha Singh, Advocates.
                                                         Mr. Kumar Shashwat and Mr.
                                                         Vaibhav Chaurasiya, Advocates for
                                                         R-3

                                    CORAM:
                                    HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
                                                                  ORDER

% 30.10.2025 It is already 04:30 PM.

In view of the Meeting on the Administrative Side at 04:30 PM, list on 14.01.2026.

SUBRAMONIUM PRASAD, J OCTOBER 30, 2025 S. Zakir This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 31/10/2025 at 23:55:01