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[Cites 0, Cited by 0] [Section 45] [Entire Act]

Union of India - Subsection

Section 45(a) in The Airports Authority Of India Act, 1994

(a)in clause (b), for the words and figures "the International Airports Authority Act, 1971 or the National Airports Authority Act, 1985", the words and figures "the Airports Authority of India Act, 1994" shall be substituted;