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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 1(3) in Jammu and Kashmir Consumer Protection Act, 1987

(3)It shall come into force on such date [as the Government may, by Notification in the Government Gazette, appoint and different dates may be appointed for different provisions of this Act] [Enforced vide SRO-379 dated 14.12.1988 w.e.f. 15.12.1988.].